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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(1) in The M.P. Gram Panchayat (Term of Office of Members of Standing Committee and Procedure for the Conduct of Business) Rules, 1994

(1)The proceedings of the Standing Committees shall be laid before the Gram Panchayat in the meeting held next after the meeting of the Standing Committee.