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State of Madhya Pradesh - Section

Section 14 in The M.P. Gram Panchayat (Term of Office of Members of Standing Committee and Procedure for the Conduct of Business) Rules, 1994

14. Control by Gram Panchayat.

(1)The proceedings of the Standing Committees shall be laid before the Gram Panchayat in the meeting held next after the meeting of the Standing Committee.
(2)The Gram Panchayat may at such meeting confirm the decision of the Standing Committee or give such direction as it may deem necessary.