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[Cites 0, Cited by 0] [Section 104(8)] [Section 104] [Entire Act]

State of Tamilnadu - Subsection

Section 104(8)(a) in Tamil Nadu Co-operative Societies Rules, 1988

(a)On receipt of an application or before ordering an inquiry or inspection or investigation, the Registrar shall examine whether there is any need to hold an inquiry or make an inspection or investigation, as the case may be.