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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7(1)(iii) in Securities and Exchange Board of India (Research Analysts) Regulations, 2014

(iii)[ a professional qualification by completing a Post Graduate Program in the Securities Market (Research Analysis) from NISM of a duration not less than one year; or] [Inserted by Notification No. SEBI/LAD-NRO/GN/2021/09, dated 16.3.2021 (w.e.f. 01.09.2014).]