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[Cites 0, Cited by 0] [Section 242I(1)] [Section 242I] [Entire Act]

State of Andhra Pradesh - Subsection

Section 242I(1)(c) in Andhra Pradesh Panchayat Raj Act, 1994

(c)prevention of alienation of land in the Scheduled Areas and restoration of any unlawfully alienated land of a Scheduled Tribe;