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NCT Delhi - Section

Section 7B in Delhi University Act, 1922

7B. Chief Rector and Rectors.-

(1)The Chief Commissioner of the State of Delhi shall be the Chief Rector of the University.
(2)Such persons, as may be appointed in this behalf in accordance with the Statutes, shall be the Rectors of the University.] [Substituted by Act 24 of 1943, s.4, for original cl.(2). ]Officers Of The University