Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7B] [Entire Act] NCT Delhi - Subsection Section 7B(2) in Delhi University Act, 1922 (2)Such persons, as may be appointed in this behalf in accordance with the Statutes, shall be the Rectors of the University.] [Substituted by Act 24 of 1943, s.4, for original cl.(2). ]Officers Of The University
