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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Tamilnadu - Subsection

Section 36(2) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(2)All accounts and registers maintained by the purchaser and documents relating to the stock of produce or purchase, sale, storage and processing of such contracted produce in possession and the office, establishment, godown or vehicle of such person shall be open to inspection at all reasonable times, by such officer authorised in this behalf.