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[Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(4)(ii) in Tamil Nadu Panchayats (Elections) Rules, 1995

(ii)in the case of election of President and members of Village Panchayat, on the [Notice Board of the Village Panchayat] [Substituted by G. O. Ms. No. 175, Rural Development (PE), dated the 28th August 1997.].