Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Jharkhand - Subsection Section 9(1) in Bihar Documents Writers' Licensing Rules, 1968 (1)A licence granted under these rules shall remain in force up to 31st day of December of the year of issue, subject to a renewal on or before the date of expiry;
