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State of Jharkhand - Section

Section 9 in Bihar Documents Writers' Licensing Rules, 1968

9. Renewal.

(1)A licence granted under these rules shall remain in force up to 31st day of December of the year of issue, subject to a renewal on or before the date of expiry;
(2)Non-observance of any of the conditions of the licence or any main conduct on the part of the licensee during the continuance of the licence shall be treated as a disqualification to obtain a renewal of the licence.