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[Cites 0, Cited by 0] [Section 36A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 36A(a) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Conduct of Election) Rules, 1965

(a)any entry other than that made in pursuance of those Rules 23,24, 25 and 49;and