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State of Andhra Pradesh - Section

Section 36A in Andhra Pradesh Municipal Councils/Nagar Panchayats (Conduct of Election) Rules, 1965

36A.

Immediately before the commencement of the poll, the Presiding Officer shall also demonstrate to the Polling Agents and others present that the marked copy of the electoral roll to be used during the poll does not contain--
(a)any entry other than that made in pursuance of those Rules 23,24, 25 and 49;and
(b)any mark other than the mark made in pursuance of those rules.