Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(4) in The Orissa Saw Mills and Saw Pits (Control) Rules, 1993 (4)A copy of these registers shall be submitted as monthly return to the Licensing Officers through the concerned Range Officer by the 10th day of the succeeding month.
