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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Sh.Mohan Kaushal& Ors. vs . State Of H.P. & Ors. on 1 November, 2022

Bench: Sabina, Sushil Kukreja

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Sh.Mohan Kaushal& Ors. vs. State of H.P. & Ors.

CWP No.493 of 2019 01.11.2022 Present: Mr. Sudhir Thakur, Senior Advocate with Mr. Karun Negi, Advocate, for the petitioners.

Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents/State.

Mr. K.D. Shreedhar, Senior Advocate with Mr. Maan Singh, Advocate, for respondent No.2.

CWP No.493 of 2019 & CMP No.14906 of 2022 At the request of learned counsel for respondent No.2, list again on 05.12.2022.

( Sabina ) Judge (Sushil Kukreja) Judge 1st November, 2022 (reena) ::: Downloaded on - 01/11/2022 20:36:01 :::CIS