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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(b) in Tamil Nadu Panchayat Development Engineering Subordinate Service Rules

(b)Other qualifications. - No person shall be eligible for appointment to the category specified in column (1) of the Table below by the methods specified in the corresponding entries in column (2) thereof, unless he possesses the qualifications, specified in the corresponding entries in column 3 thereof: -