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State of Tamilnadu - Section
Section 4 in Tamil Nadu Panchayat Development Engineering Subordinate Service Rules
4. Qualification.
- (a) Age. - No person shall be eligible for appointment for the posts of Overseer or Road Inspector by direct recruitment, if he has completed the age of 35 years on the first day of July of the year in which the selection for appointment to the posts are made.| Category | Method of appointment | Qualifications |
| (1) | (2) | (3) |
| Overseer | Direct recruitment | Must possess a Diploma in Civil Engineering |
| Promotion | (1) Must possess a Diploma in Civil Engineering;and | |
| (2) Must have rendered service as Road Inspectorfor a period of not less than 15 years: | ||
| Provided that the person appointed by promotion,must have passed the following tests:- | ||
| (a) The Account Test for PWD Officers andSubordinates. | ||
| (b) Paper IV of the Departmental Test forOfficers of the Panchayat Development Department, viz., TamilNadu Panchayats Act, 1994 and the rules and orders issuedthereunder. | ||
| The ratio for appointment to the category ofOverseer by promotion and by direct recruitment shall be 1:3 andthe following rotation shall be followed, while makingappointment to the vacancies arising in that category ? | ||
| (1) Promotion | ||
| (2) Direct recruitment | ||
| (3) Direct recruitment | ||
| (4) Direct recruitment. | ||
| Road Inspector | Direct recruitment | Must possess an I.T.I. Certificate in CivilDraughtsmenship from a Government recognised Institute |