Section 16(vi) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016
(vi)To do other such work as the Government may direct from time to time in connection with the enforcement of regulation of the Central Electricity Authority (Measures relating to Safety and Electric Supply) Regulation, 2010 in the State; and
