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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(2)(iv) in The West Bengal Council Of Higher Secondary Education Act, 1975

(iv)two members to be elected by the members of the Council from amongst the members of the teaching staff of the Institutions imparting instruction [in any of the subjects in the branch of education] in respect of which the Board of Studies is to be constituted, and] [Words substituted by West Bengal Act 28 of 1975.]