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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(2) in The West Bengal Council Of Higher Secondary Education Act, 1975

(2)Each such Board of Studies shall consist of-
(i)the President,
(ii)one member to be nominated by the State Government,
(iii)one member to be elected by the members of the Council from amongst themselves,
(iv)two members to be elected by the members of the Council from amongst the members of the teaching staff of the Institutions imparting instruction [in any of the subjects in the branch of education] in respect of which the Board of Studies is to be constituted, and] [Words substituted by West Bengal Act 28 of 1975.]
(v)not more than two members to be nominated by the President from amongst the experts [in any of the subjects in the branch] [Words substituted by West Bengal Act 28 of 1975.] of education in respect of which the Board of Studies is to be constituted.