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[Cites 0, Cited by 0] [Section 349] [Entire Act]

State of Madhya Pradesh - Subsection

Section 349(1) in M.P. Civil Court Rules, 1961

(1)The vertical space between each shelf and the one next above it is generally 18 inches of which 15 ½ inches are available for storing records. If this is to be fully utilised, 14 inches should be filled, a blank space of 1 ½ inches being left to facilitate removal and return of bundles.