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State of Rajasthan - Section

Section 359 in Rajasthan Panchayati Raj Rules, 1996

359. Conditions for grant of recognition.

- Recognition may be granted by Director Rural Development subject to following conditions-
(1)All the required details are submitted with the application.
(2)Membership is restricted to certain employees of the service only.
(3)Association has been formed with objective of promoting common interests of employees. It has not been formed on the basis of any caste, tribe or any group formed on the basis of some religious books.
(4)Members of the executive are members of such association.
(5)Funds of the association are constituted out of subscription from members.
(6)At least 35% employees of such cadre are members of such associations.