Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 359] [Entire Act]

State of Rajasthan - Subsection

Section 359(6) in Rajasthan Panchayati Raj Rules, 1996

(6)At least 35% employees of such cadre are members of such associations.