Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] NCT Delhi - Subsection Section 25(5) in The Najafgarh Marketing Committee Bye-Laws, 2004 (5)On the receipt of the weighmen and counting slip, the commission agent shall issue his bill in such form as prescribed in the rules or in such form as the Committee may prescribe.
