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State of Tamilnadu - Section
Section 8 in The Madurai City Municipal Corporation Class I Service Rules, 1981
8. Pay.
- There shall be paid to the holders of the post specified in column 1 of the Table below a monthly pay calculated in the scale specified in the corresponding entries in column (2) thereof:-| Posts | Scale of pay |
| (1) | (2) |
| 1. Health Officer | Rs. 1,150-70-1,850. |
| 2. Engineer (Water Supply and Drainage) | Rs. 1,000-60-1,300-70-1,650. |
| 3. Engineer (General) | Rs. 750-50-1350. |
| 4. Engineer (Electrical Undertakings) | Rs.1,060-60-1,240-65-1,500-75-1,800-100-1,900.(For those who were recruited onor, before 1st October 1978); andRs. 1,000-60-1,300-70-1,650.(For those who were recruited after 1st October 1978). |
| 5. Revenue Officer | Rs. 750-50-1,350. |
| 6. Chief Accounts Officer | Rs, 1,150-70-1,850. |
| 7. Education Officer | Rs. 750-50-1,350. |
| 8. Chief Town Planning Officer | Rs. 1,000-60-1,300-70-1,650. |
| 9. Secretary to the Council | Rs. 750-50-1,350. |