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State of Tamilnadu - Section

Section 8 in The Madurai City Municipal Corporation Class I Service Rules, 1981

8. Pay.

- There shall be paid to the holders of the post specified in column 1 of the Table below a monthly pay calculated in the scale specified in the corresponding entries in column (2) thereof:-
Posts Scale of pay
(1) (2)
1. Health Officer Rs. 1,150-70-1,850.
2. Engineer (Water Supply and Drainage) Rs. 1,000-60-1,300-70-1,650.
3. Engineer (General) Rs. 750-50-1350.
4. Engineer (Electrical Undertakings) Rs.1,060-60-1,240-65-1,500-75-1,800-100-1,900.(For those who were recruited onor, before 1st October 1978); andRs. 1,000-60-1,300-70-1,650.(For those who were recruited after 1st October 1978).
5. Revenue Officer Rs. 750-50-1,350.
6. Chief Accounts Officer Rs, 1,150-70-1,850.
7. Education Officer Rs. 750-50-1,350.
8. Chief Town Planning Officer Rs. 1,000-60-1,300-70-1,650.
9. Secretary to the Council Rs. 750-50-1,350.
Provided that the Officers appointed on deputation will draw either the pay drawn by them in their parent department or the pay applicable to the post whichever is advantageous to them.