Section 1(3) in Dakshin Bihar Gramin Bank (Officers and Employees) Service Regulations, 2010
(3)They shall apply to every officer and employee of the Bank:Provided that they shall not apply, except as otherwise provided in these regulations or to such extent as may be specifically or generally specified by the Board to, -(a)a person employed temporarily on daily wages or to such person engaged on contract;(b)a person on deputation from Sponsor Bank, the Central Government, the State Government or any other organisation.
