Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act] Union of India - Subsection Section 1(3)(b) in Dakshin Bihar Gramin Bank (Officers and Employees) Service Regulations, 2010 (b)a person on deputation from Sponsor Bank, the Central Government, the State Government or any other organisation.