Section 2(a) in The West Bengal State Tax on Professions, Trades, Callings and Employments Act, 1979.
(a)[ "Bureau" means the Bureau of Investigation referred to in section 7 of the West Bengal Sales Tax Act, 1994.] [[Clauses (a) and (aa) substituted for clause (a) by W.B. Act 16 of 2001. Original clause (a) was as under :
