Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(2)(d) in Andhra Pradesh Right of Children to Free and Compulsory Education Rules, 2010

(d)Develop performance indicators for the individuals and institutions along with accountability criteria towards children's learning levels.