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State of Rajasthan - Section

Section 22 in The Rajasthan Public Trust Rules, 1962

22. Form and manner in which working trustee is to report changes.

— (a) The working trustee shall within the prescribed period report the occurred changes or proposed change of entries to the Assistant Commissioner in Form 8.
(b)The Assistant Commissioner shall, after necessary inquiry if any shall cause the entries to amended in accordance with the finding recorded in the register Form No.4.