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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(p) in Standards of Quality of Service of Basic Telephone Service (Wireline) and Cellular Mobile Telephone Service Regulations, 2009

(p)"Public Switched Telephone Network" means a fixed specified switched public telephone network providing a two-way switched telecommunication services to the general public;