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[Cites 0, Cited by 0] [Section 47(7)] [Section 47] [Entire Act]

State of Tamilnadu - Subsection

Section 47(7)(c) in Tamil Nadu Combined Development and Building Rules, 2019

(c)The competent authority reserves the right to reserve space for recessed bus stops as part of the road space in the layouts exceeding 2 hectares, where found necessary on public interest and this part of the road space also be transferred free of cost as stated in the clause (a) above.