Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(3) in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978 (3)It shall have separate qualified teachers for teaching each of the subjects prescribed in these Regulation for a class of 40 or less than 40 students.
