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State of Rajasthan - Section

Section 10 in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

10. Number and qualifications for teachers.

(1)An institution affiliated for the D.H.M.S. course shall have on its staff:-
(i) Ist Professional Examination 5 teachers
(ii) IInd Professional Examination 10 teachers
(iii) IIIrd Professional Examination 15 teachers
(2)It shall have a Principal as the Head of the institution.
(3)It shall have separate qualified teachers for teaching each of the subjects prescribed in these Regulation for a class of 40 or less than 40 students.
(4)It shall not employ such teachers for teaching Homoeopathic or non-Homoeopathic subjects as do not have the following minimum qualification.
(a) Homoeopathic subjects.-
(i) Lecturer for Practical Should be a registered Homoeopath being arecognised Homoeopathic qualification after having undergone fouryears of regular education in a recognised institution.
(ii) Assistant Lecturer
(iii) Lecturer Qualification as mentioned in (a) (i) & (ii)above and in addition must have teaching experience as ademonstrator of an Assistant Lecturer for a period of at leastthree years.
(iv) Professor Qualification as mentioned in (a) (iii) and inaddition must have an experience of 5 years teaching as anAssistant Professor. Direct Appointment may be made underexceptional circumstances, after obtaining approval of the Board.
(v) Principal Essential qualification for the post of aPrincipal will be a diploma after undergoing four yearsinstitutional training from a recognised Homoeopathic institutionin addition to having administrative and of teaching experienceof 10 years.
(b) Non-Homoeopathic subjects Same as above in (a) (i), (ii) (iii), in theirrespective class. In addition the candidate must possess arecognised degree in modern medicine. However in cases where nocandidate is available with both Homeo and Modern Medicinequalifications as mentioned above, a person holding a recogniseddegree in Modern Medicine alone may be appointed.