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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Goa - Subsection

Section 66(1)(b) in The Corporation of the City of Panaji (Election) Rules, 2004

(b)another notice giving the name of each candidate in the same language or languages and in the same order in which the names of such candidates appear in the list of contesting candidates at the election published under rule 15 together with the description of the symbol which has been assigned to each of such candidate under that rule.