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[Cites 0, Cited by 0] [Section 132] [Entire Act]

State of Odisha - Subsection

Section 132(e) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(e)a reinforced concrete raft and beam is provided around the opening of a shaft at an excavation or tunneling work if the ground surrounding such opening is unstable or unsafe;