Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 93 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

93.

(a)No person residing outside the State of Madhya Pradesh shall be permitted to appear privately at any examination of the Board except and in accordance with the provisions of Sections 8 and 8-A of the Act and these regulations.
(b)Candidates residing outside the territorial jurisdiction of the Board shall be required to pay an extra fee Rs. 10.00 over an above the prescribed examination fee.