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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(2) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(2)It shall be the duty of the Administrative Council to make recommendations to the Vice-Chancellor on all matters with which Vishwavidyalaya is concerned save matters pertaining to academic aspects, as may be referred to it by the Board, the Vice-Chancellor, the Academic Council or the Faculties.