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State of Chattisgarh - Section

Section 25 in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

25. Administrative Council.

(1)The Administrative Council shall consist of the following persons, namely :-
(a)Vice-Chancellor-Chairman
(b)Comptroller.
(c)Registrar-Secretary.
(d)All Deans of Faculties.
(e)Two Deans of Colleges nominated by the Vice-Chancellor for a period of one year by rotation.
(f)Director of Research Services.
(g)Director of Extension Services.
(h)Superintendent of Physical Plant.
(i)Two Heads of Departments from Agriculture Faculty, two from the Faculty of Veterinary Science and Animal Husbandry and one from the Faculty of Agricultural Engineering in rotation according to the seniority for a period of one year.
(j)Dean of Student Welfare.
(2)It shall be the duty of the Administrative Council to make recommendations to the Vice-Chancellor on all matters with which Vishwavidyalaya is concerned save matters pertaining to academic aspects, as may be referred to it by the Board, the Vice-Chancellor, the Academic Council or the Faculties.