Section 33(2) in Kerala University of Health Sciences Act, 2010
(2)It shall consist of the following members, namely:(i)the Vice-Chancellor, Chairperson;(ii)the Pro-Vice-Chancellor;(iii)five Deans of Faculty to be nominated by the Vice-Chancellor including at least one each from Indian Systems of Medicine and Homoeopathic Medicine;(iv)one person from among the Heads of departments or Directors of the University institutions not below the rank of Professor and who is not a Dean, to be nominated by the Vice-Chancellor;(v)one teacher, imparting post graduate instruction having not less than ten years of teaching experience, nominated by the Vice-Chancellor;(vi)one teacher imparting undergraduate instruction having not less than five years of teaching experience, nominated by the Vice-Chancellor;(vii)one Principal of an affiliated Government College of Health and Allied Sciences decided by the Governing Council, from among the Principals who are members of the Academic Council;(viii)one Principal of an affiliated professional college nominated by the Chancellor;(ix)two experts co-opted by the Committee, from among the Heads of Institutions or senior Scientists of National or State level research institutions;(x)the Director of Planning-Member Secretary:Provided that, the members nominated in categories (iv) to (ix) above shall as far as possible, be drawn from different faculties or subjects.
