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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Kerala - Subsection

Section 33(2)(iv) in Kerala University of Health Sciences Act, 2010

(iv)one person from among the Heads of departments or Directors of the University institutions not below the rank of Professor and who is not a Dean, to be nominated by the Vice-Chancellor;