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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3) in Bureau of Energy Efficiency (Particulars and Manner of their Display on Labels of Washing Machine) Regulation 2023

(3)The permission so granted under sub-regulation () shall be valid for such period till which the star level as specified in the energy consumption standard as notified by the Central Government under clause (a) of section 4 of the Act is in force.