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Union of India - Section

Section 7 in The Consumer Protection Regulations, 2005

7.

/403G.S.R. 342(E), dated 31.5.2005 - In exercise of the powers conferred by section 30-A of the Consumer Protection Act, 1986 (68 of 1986), the National Consumer Disputes Redressal Commission with the previous approval of the Central Government, hereby makes the following regulations, namely:-