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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Chattisgarh - Subsection

Section 51(1) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(1)Every college shall furnish such reports, returns and other information as the Board of Management, after obtaining the opinion of the Academic Council, may require to enable it to judge the efficiency of the institution.