Himachal Pradesh High Court
Amit Malhotra vs . Meena Malhotra on 15 May, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Amit Malhotra Vs. Meena Malhotra COPC No. 42 of 2023 .
15.05.2023 Present: Mr. Kulwant Singh Gill, Advocate, for the petitioner.
Office reports that the addressee was not found on the given address. Learned counsel for the petitioner seeks a week's time to take fresh steps for service of the respondent. In case such steps are taken within a week, as prayed for, notice be issued to the respondent returnable for 22.06.2023. Dasti notice, as prayed for, be also supplied to the learned counsel for the petitioner, on usual terms.
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