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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Chattisgarh - Subsection

Section 67(2) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(2)Any officer of the university, whether salaried or otherwise other than a Dean may resign his office by a letter addressed to the Registrar. Such Resignation shall take effect from the date on which the same is accepted by the Authority competent to fill the vacancy.