Section 67 in Ayush and Health Sciences University of Chhattisgarh Act, 2008
67. Resignation of member or officer of University.
(1)Any member other than an ex-officio member of the Board of Management, the Academic Council, or any other University Authority or Committee or Dean of a Faculty may resign by a letter addressed to the Registrar and the resignation shall take effect as soon as letter is received by the Registrar.(2)Any officer of the university, whether salaried or otherwise other than a Dean may resign his office by a letter addressed to the Registrar. Such Resignation shall take effect from the date on which the same is accepted by the Authority competent to fill the vacancy.
