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State of Meghalaya - Section

Section 6 in Meghalaya Forest Authority Act, 1991

6. Officers and staff.

(1)The Member-Secretary shall be the chief administrative officer of the Authority and shall exercise supervision and control over its day to day affairs, authenticate letters and other papers emanating from it and maintain or cause to be maintained accounts and other records.
(2)The Authority may, with the prior approval of Government, appoint such other officers and staff as may be necessary for carrying out its functions under this Act.