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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Meghalaya - Subsection

Section 6(1) in Meghalaya Forest Authority Act, 1991

(1)The Member-Secretary shall be the chief administrative officer of the Authority and shall exercise supervision and control over its day to day affairs, authenticate letters and other papers emanating from it and maintain or cause to be maintained accounts and other records.