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State of Madhya Pradesh - Section
Section 560 in M.P. Civil Court Rules, 1961
560.
The dates for the submission of the indents for forms as given below should be strictly adhered to:-| Name of Schedule | No. of Schedule | From outlying stations to the District andSessions Judge | By the District & Sessions Judge to the Press |
| (1) | (2) | (3) | (4) |
| AccountsCivil JudicialCriminal JudicialGeneral (English)Officer RoutineTreasury | IIIVXXVXXII | 15th January23rd November5th March15th March14th October15th December | 15th February23rd December25th April15th April15th November15th January |