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State of Madhya Pradesh - Section

Section 560 in M.P. Civil Court Rules, 1961

560.

The dates for the submission of the indents for forms as given below should be strictly adhered to:-
Name of Schedule No. of Schedule From outlying stations to the District andSessions Judge By the District & Sessions Judge to the Press
(1) (2) (3) (4)
AccountsCivil JudicialCriminal JudicialGeneral (English)Officer RoutineTreasury IIIVXXVXXII 15th January23rd November5th March15th March14th October15th December 15th February23rd December25th April15th April15th November15th January